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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(vi) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(vi)Wherever extracts of Act, are reproduced, any changes/ amendments to the original Act shall automatically be deemed to be effective under this regulation also.