Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 75] [Entire Act] Union of India - Subsection Section 75(f) in The Code of Civil Procedure, 1908 (f)to conduct sale of property which is subject to speedy and natural decay and which is in the custody of the Court pending the determination of the suit;
