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State of Madhya Pradesh - Section

Section 80 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

80.

For all purposes, including application of time-scale, the period of service of a Principal, Head-Master, Lecturer or Teacher shall, in the case of new entrants, be calculated from the date of first appointment in the educational institution, if there is no break of service during the period preceding the permanent appointment :Provided that, subject to the provisions of Regulation 74 of this Chapter the salary and scale of pay of a person already in employment, shall not be refixed by the Managing Committee at an amount lower than his salary or scale of pay on the enforcement of these regulations.