Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11A(6)] [Section 11A] [Entire Act]

Union of India - Subsection

Section 11A(6)(a) in The Patents Act, 1970

(a)the depository institution shall make the biological material mentioned in the specification available to the public;