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[Cites 0, Cited by 0] [Section 12(7)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(7)(a) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(a)whether the proposed institution or the existing institution seeking to open a new or higher course of study or training, would be in a position to offer the minimum standards of education as prescribed;