Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act] State of Rajasthan - Subsection Section 71(4)(a) in Rajasthan Special Investment Regions Act, 2016 (a)the form and manner of the proposal and the fee payable for starting an economic activity under sub-section (1) of Section 34;