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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(4) in The Assam Highway Act, 1989

(4)Such rules referred to in sub-section (3), shall also provide for the appointment of a Chairman from among the technical members of the Board, the payment of remuneration and travelling allowance to him and to the other members, and the appointment of staff for the Board.