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Allahabad High Court

Prabhu Dayal & Others vs Dy. Director Of Consolidation, ... on 16 July, 2010

Author: Sabhajeet Yadav

Bench: Sabhajeet Yadav

Court No. - 5

Case :- WRIT - B No. - 35027 of 2010

Petitioner :- Prabhu Dayal & Others
Respondent :- Dy. Director Of Consolidation, Maharagjganj & Others
Petitioner Counsel :- Mritunjay Yadav
Respondent Counsel :- C.S.C.,B.D. Pandey

Hon'ble Sabhajeet Yadav,J.

Issue notice to the respondents no.4 and 5 returnable at an early date.

Respondents are directed to file counter affidavit within four weeks. The petitioners shall have three weeks thereafter to file rejoinder affidavit.

List thereafter.

Till the next date of listing, the effect and operation of impugned order dated 8.04.2010 passed by Deputy Director of Consolidation in Revision No.838937 Bhola Vs. Prabhu Dayal and others and Revision No.879 Chinku Vs. Prabhu Dayal and others, so far as it pertains to the petitioners shall remain stayed.

Order Date :- 16.7.2010 SL