Allahabad High Court
Prabhu Dayal & Others vs Dy. Director Of Consolidation, ... on 16 July, 2010
Author: Sabhajeet Yadav
Bench: Sabhajeet Yadav
Court No. - 5 Case :- WRIT - B No. - 35027 of 2010 Petitioner :- Prabhu Dayal & Others Respondent :- Dy. Director Of Consolidation, Maharagjganj & Others Petitioner Counsel :- Mritunjay Yadav Respondent Counsel :- C.S.C.,B.D. Pandey Hon'ble Sabhajeet Yadav,J.
Issue notice to the respondents no.4 and 5 returnable at an early date.
Respondents are directed to file counter affidavit within four weeks. The petitioners shall have three weeks thereafter to file rejoinder affidavit.
List thereafter.
Till the next date of listing, the effect and operation of impugned order dated 8.04.2010 passed by Deputy Director of Consolidation in Revision No.838937 Bhola Vs. Prabhu Dayal and others and Revision No.879 Chinku Vs. Prabhu Dayal and others, so far as it pertains to the petitioners shall remain stayed.
Order Date :- 16.7.2010 SL