Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(4)] [Section 32] [Entire Act] State of Bihar - Subsection Section 32(4)(vi) in Bihar State Disaster Management Authority (Functions and Management) Rules, 2012 (vi)Permit air travel to non- entitled officers for reasons to be recorded in writing.