Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87(2)] [Section 87] [Entire Act] State of Haryana - Subsection Section 87(2)(x) in Haryana Registration and Regulation of Societies Act, 2012 (x)custody of books, papers and documents in the Registrars office and the destruction of such books, papers and documents;