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State of Tamilnadu - Section

Section 132 in Tamil Nadu Educational Inspection Code

132. Other specific duties of Inspecting Officers.

- In addition to the inspection of the working of the scheme (Article 128), the District Educational Officers and Inspectresses have certain specific duties to perform in relation to it. Detailed information regarding the working of the scheme will be found in the publication entitled "Secondary School-Leaving Certificates".District Educational Officers and Inspectresses are expected to exercise proper care and attention especially to the rules which provide for exemptions from particular requirements such as prescribed attendance, studying in a recognised school in the State medium of instruction, language of study and age at the time of appearance for the public examination, and to such other rules as provide for changes in the date of birth and changes in the languages of study to ensure that the bona fides of the cases which they recommend to the Divisional Inspectors or the Director or pass or orders upon, as the case maybe, are adequately investigated and confirmed.