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State of Odisha - Section

Section 19 in Madhu Babu Pension Yojana Rules, 2008

19. Annual Verification.

- The Block Development Officer/District Social Welfare Officer/Executive officer shall by himself or, through a nominee conduct an annual verification of pensioners to ascertain that the pensioner is living and continues to fulfill all the conditions of eligibility. The verification shall ordinarily be conducted in the first week of April every year. If either as a result of such verification or, otherwise the Block Development Officer/District Social Welfare Officer is satisfied that the petitioner is no longer alive or has ceased to fulfill any of the conditions of eligibility, he shall immediately cancel the pension and make an entry to that effect in the Register of Pensioner in Red ink and forth-with communicate the same to the Sub-Collector for approval, for the purpose of cancellation, the Sub-Collector shall be the final authority. The Sub-Collector in turn shall stop payment to the deceased and order payment to a new beneficiary as per his/her priority against that vacant slot from the month following the death.