Delhi High Court - Orders
Citius Real Estate Pvt Ltd vs Union Of India And Anr on 24 September, 2020
Author: Prateek Jalan
Bench: Chief Justice, Prateek Jalan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6904/2020 & CM APPLs. 23718-23719/2020
CITIUS REAL ESTATE PVT LTD ..... Petitioner
Through: Mr.Parvinder Chauhan, Adv. with
Mr. Nitin Jain, Adv.
versus
UNION OF INDIA AND ANR ..... Respondents
Through: Mr. Chetan Sharma, ASG with
Mr.Kirtiman Singh, CGSC, Mr. Sahaj Garg, Mr.
R.V. Prabhat, Mr. Amit Gupta, Mr. Waize Ali
Noor & Mr.Rohan Anand, Advocates for UOI/R-1
Mr. Ramesh Singh, SC, GNCTD with Mr. Gautam
Narayan, ASC and Ms.Dacchita Shahi, Advocates
for R-2
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 24.09.2020 The proceedings in the matter have been conducted through video conferencing.
CM APPL.23719/2020 (exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 6904/2020 & CM APPL. 23718/2020 (for ex-parte ad-interim direction) Issue notice.
Signature Not Verified Digitally Signed By:PANKAJ KUMAR W.P.(C) 6904/2020 Page 1 of 2 Location: Signing Date:25.09.2020 12:27Mr. Kirtiman Singh, learned Central Government Standing Counsel accepts notice on behalf of respondent No.1 and Mr. Gautam Narayan, learned Additional Standing Counsel accepts notice on behalf of respondent No.2.
It is submitted by learned Additional Solicitor General for the Union of India that this matter be heard along with W.P.(C)10786/2019.
List along with W.P.(C)10786/2019 on 10th November, 2020.
CHIEF JUSTICE PRATEEK JALAN, J SEPTEMBER 24, 2020 ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR W.P.(C) 6904/2020 Page 2 of 2 Location: Signing Date:25.09.2020 12:27