Section 1 in Goa (Grant of advance to Member of the Legislative Assembly for purchase of new motor car) Rules, 2005
1. Short title and commencement.
(1)These rules may be called the Goa (Grant of advance to Member of the Legislative Assembly for purchase of new motor car) Rules, 2005.(2)These rules shall come into force w.e.f. 1-4-2005.
