Andhra Pradesh High Court - Amravati
M/S Trendset Mall Owners Society vs The State Of Andhra Pradesh on 3 May, 2024
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
IN THE HIGH COURT OF ANDHRA PRADESH Bench
Sr.Nos:-3
APHC010204362024 AT AMARAVATI to 14
[3446]
W.P.No.10416 of 2024 along with
W.P.Nos.10421, 10481, 10482, 10497, 10513,
10515, 10516, 10517, 10520, 10540 & 10541 of
2024
M/s Trendset Mall ...Petitioner
Owners Society
Vs.
The State Of Andhra Pradesh and Others ...Respondent(s)
**********
Sri M.R.K.Chakravarthy, Sri C. Panini Somayaji, Sri P. Narasimha Rao & Sri D. S. Sivadarshan.
Learned Government Pleader for Energy appearing for the State. Sri Metta Chandra Sekhara Rao, learned Standing Counsel for APEPDCL. Sri V.R. Reddy Kovvuri, learned Standing Counsel for APSPDCL/APCPDCL.
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 3rd May 2024 PC:
Notice.
Service is waived by learned Government Pleader for the Energy Department for the State.
Mr. Metta Chandra Sekhara Rao, learned Standing Counsel, waives service for APEPDCL.
Mr. V.R. Reddy Kovvuri, learned Standing Counsel, waives service for APSPDCL/APCPDCL.
Response be filed.
List along with WP.No.29987 of 2023 & batch.
In the meantime, order dated 21.11.2023 passed in batch of petitions bearing W.P.No.29987 of 2023 & others shall apply on similar terms in the present cases as well.
DHIRAJ SINGH THAKUR, CJ R. RAGHUNANDAN RAO, J AMD