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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Himachal Pradesh - Subsection

Section 39(2)(xxi) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(xxi)collect and maintain information in respect of production, sale, storage, processing prices and movement of the notified agricultural produce and disseminate such information as directed by the Board;