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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(xi) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(xi)The competent authority/Convenor of Admissions shall prepare the final list of the candidates admitted course-wise and Institution wise and send the same to University Departments concerned.