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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(g) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(g)to display prominently in Tamil the rates of fees as fixed by the village panchayat or the panchayat union council, as the case may be, to be collected from the sellers;