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[Cites 0, Cited by 0] [Section 115(2)] [Section 115] [Entire Act]

State of Punjab - Subsection

Section 115(2)(t) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(t)as to the control which may be exercised over Panchayat Samitis and Zila Parishads in financial matters generally and as to the authorities who may exercise such control;