Gujarat High Court
Vvf vs State on 18 July, 2011
Bench: S.J.Mukhopadhaya, K.M.Thaker
Gujarat High Court Case Information System
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LPA/1200/2009 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS
PATENT APPEAL No. 1200 of 2009
In
SPECIAL
CIVIL APPLICATION No. 115 of 2000
=========================================
VVF
LTD - Appellant(s)
Versus
STATE
OF GUJARAT & 3 - Respondent(s)
=========================================
Appearance :
MR
HARDIK P MODH for Appellant(s) : 1,
GOVERNMENT PLEADER for
Respondent(s) : 1,
None for Respondent(s) : 2, 4,
MR BM
MANGUKIYA for Respondent(s) : 2.2.1, 2.2.2, 2.2.3,2.2.4
MS BELA A
PRAJAPATI for Respondent(s) : 2.2.1, 2.2.2, 2.2.3,2.2.4
MR ZUBIN
F BHARDA for Respondent(s) :
3,
=========================================
CORAM
:
HONOURABLE
THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA
and
HONOURABLE
MR.JUSTICE K.M.THAKER
Date
: 20/01/2011
ORAL
ORDER
(Per : HONOURABLE THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA) As requested by Ms. Bela Prajapati, on behalf of Mr. B.M. Mangukiya, learned counsel for respondent No.2, case is adjourned. Post the matter on 9.2.2011.
(S.J. Mukhopadhaya, C.J.) (K.M.Thaker, J.) */Mohandas Top