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Gujarat High Court

Vvf vs State on 18 July, 2011

Bench: S.J.Mukhopadhaya, K.M.Thaker

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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LPA/1200/2009	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

LETTERS
PATENT APPEAL No. 1200 of 2009
 

In


 

SPECIAL
CIVIL APPLICATION No. 115 of 2000
 

 
=========================================


 

VVF
LTD - Appellant(s)
 

Versus
 

STATE
OF GUJARAT & 3 - Respondent(s)
 

=========================================
 
Appearance : 
MR
HARDIK P MODH for Appellant(s) : 1, 
GOVERNMENT PLEADER for
Respondent(s) : 1, 
None for Respondent(s) : 2, 4, 
MR BM
MANGUKIYA for Respondent(s) : 2.2.1, 2.2.2, 2.2.3,2.2.4  
MS BELA A
PRAJAPATI for Respondent(s) : 2.2.1, 2.2.2, 2.2.3,2.2.4  
MR ZUBIN
F BHARDA for Respondent(s) :
3, 
=========================================


 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA
		
	
	 
		 
			 

 

			
		
		 
			 

and
		
	
	 
		 
			 

 

			
		
		 
			 

HONOURABLE
			MR.JUSTICE K.M.THAKER
		
	

 

 
 


 

Date
: 20/01/2011 

 

 
ORAL
ORDER 

(Per : HONOURABLE THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA) As requested by Ms. Bela Prajapati, on behalf of Mr. B.M. Mangukiya, learned counsel for respondent No.2, case is adjourned. Post the matter on 9.2.2011.

(S.J. Mukhopadhaya, C.J.) (K.M.Thaker, J.) */Mohandas     Top