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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(1)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)the prevailing services or infrastructure facilities including isolation facilities are not sufficient enough to provide treatment and care for such type of patient; or