Section 61(3)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 61(3)] [Section 61] [Entire Act]

(a)such tendered ballot paper shall be serially the last in the bundle of ballot papers issued for use at the Polling Station; and

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