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State of Andhra Pradesh - Section

Section 6 in A.P. Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003

6. "Upper reaches" means the ayacut comprising of 50 percent of the total number of Territorial Constituencies which are adjacent to and nearby to the entry point of the water course based on the hydraulic particulars within the jurisdiction of the Water Users Association".