Delhi High Court - Orders
Apl Apollo Tubes Limited vs Supreme Colour Roofing And Decking ... on 9 February, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 428/2023, I.A. 11420/2023, I.A. 439/2024 & I.A.
3182/2025
APL APOLLO TUBES LIMITED .....Plaintiff
Through: Mr. Rohil Bansal and Mr. Chirayu
Prahlad, Advocates.
versus
SUPREME COLOUR ROOFING AND DECKING PRIVATE
LIMITED .....Defendant
Through: Mr. Nikhil Sonker and Mr. Lakshay
Gunawat, Advocats.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 09.02.2026
1. Learned counsel for the parties jointly submit that the mediation talks have failed.
2. List before the Court on 17.04.2026 for consideration of I.A. 11420/2023 (Stay application).
3. At request, list before the Joint Registrar for completion of admission/denial of documents and other proceedings, if any, on 02.03.2026.
TUSHAR RAO GEDELA, J FEBRUARY 9, 2026 kct This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/02/2026 at 20:36:42