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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(3) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(3)Seats to the members of the Other Backward Classes shall be allotted by rotation and drawing of lots for the purpose of sub-section (3) of Section 12 of the Act.For the purpose of allotting the seats of Chairman reserved for the women of Scheduled Castes, Scheduled Tribes, Other Backward Classes and for general category, separate chits shall be prepared for the Mandis reserved for each category of candidates, giving the names of Mandi on each chit. Chits of each category shall be kept in separate pots and the lots shall be drawn from them to the extent as may be required for the allotment of seats of women under sub-sections (4) and (5) of Section 12 of the Act.