Supreme Court - Daily Orders
Satyendra Rajnath Pandey vs Union Of India on 29 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.8 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 590/2019
SATYENDRA RAJNATH PANDEY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.73120/2019-EX-PARTE STAY and IA
No.73121/2019-EXEMPTION FROM FILING O.T.)
Date :29-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Gopal Shankaranarayanan, Sr. Adv.
Mr. A. Goyal, Adv.
Mr./Ms. Aishwarya, Adv.
Ns. Sushma, Adv.
Ms. Jasmine Damkewala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned senior counsel appearing for the petitioner seeks permission to withdraw this petition with liberty to approach the High Court.
Permission sought for is granted.
The writ petition is dismissed as withdrawn with the afore-mentioned liberty.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.29 16:51:38 IST Reason: