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Supreme Court - Daily Orders

Satyendra Rajnath Pandey vs Union Of India on 29 July, 2019

Bench: S.A. Bobde, B.R. Gavai

                   ITEM NO.8                   COURT NO.2                 SECTION X

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

                   Writ Petition(s)(Civil)      No(s).    590/2019

                   SATYENDRA RAJNATH PANDEY                                Petitioner(s)

                                                         VERSUS

                   UNION OF INDIA & ORS.                                   Respondent(s)

                   (FOR ADMISSION and IA No.73120/2019-EX-PARTE             STAY     and   IA
                   No.73121/2019-EXEMPTION FROM FILING O.T.)

                   Date :29-07-2019 This petition was called on for hearing today.

                   CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE B.R. GAVAI

                   For Petitioner(s)      Mr. Gopal Shankaranarayanan, Sr. Adv.
                                          Mr. A. Goyal, Adv.
                                          Mr./Ms. Aishwarya, Adv.
                                          Ns. Sushma, Adv.
                                         Ms. Jasmine Damkewala, AOR

                   For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Learned senior counsel appearing for the petitioner seeks permission to withdraw this petition with liberty to approach the High Court.

Permission sought for is granted.

The writ petition is dismissed as withdrawn with the afore-mentioned liberty.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.07.29 16:51:38 IST Reason: