Gujarat High Court
Heirs Of Decd. Karshanbhai Ishwarbhai ... vs Kalash (Rancharda) Owners Association ... on 15 April, 2015
Author: Mohinder Pal
Bench: Mohinder Pal
C/FA/378/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST APPEAL NO. 378 of 2015
With
CIVIL APPLICATION NO. 2960 of 2015
In
FIRST APPEAL NO. 378 of 2015
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HEIRS OF DECD. KARSHANBHAI ISHWARBHAI VAGHARI & 4....Appellant(s)
Versus
KALASH (RANCHARDA) OWNERS ASSOCIATION NON TRADING ASSOCIATION
& 4....Defendant(s)
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Appearance:
VIRAL K SHAH, ADVOCATE for the Appellant(s) No. 1 - 1.4 , 2 - 2.5 , 3 - 5.5
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CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 15/04/2015
ORAL ORDER
This appeal seems to have been wrongly listed before this Court. It be listed before the concerned Court after obtaining necessary orders from the Hon'ble the Acting Chief Justice.
(MOHINDER PAL, J.) dharmendra Page 1 of 1