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Gujarat High Court

Heirs Of Decd. Karshanbhai Ishwarbhai ... vs Kalash (Rancharda) Owners Association ... on 15 April, 2015

Author: Mohinder Pal

Bench: Mohinder Pal

              C/FA/378/2015                                ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                   FIRST APPEAL NO. 378 of 2015
                                 With
                CIVIL APPLICATION NO. 2960 of 2015
                                  In
                   FIRST APPEAL NO. 378 of 2015
===============================================
  HEIRS OF DECD. KARSHANBHAI ISHWARBHAI VAGHARI & 4....Appellant(s)
                                 Versus
 KALASH (RANCHARDA) OWNERS ASSOCIATION NON TRADING ASSOCIATION
                          & 4....Defendant(s)
===============================================
Appearance:
VIRAL K SHAH, ADVOCATE for the Appellant(s) No. 1 - 1.4 , 2 - 2.5 , 3 - 5.5
===============================================

             CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL

                              Date : 15/04/2015

                                ORAL ORDER

This appeal seems to have been wrongly listed before this Court. It be listed before the concerned Court after obtaining necessary orders from the Hon'ble the Acting Chief Justice.

(MOHINDER PAL, J.) dharmendra Page 1 of 1