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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Madhya Pradesh - Subsection

Section 87(1)(i) in The M.P. Municipal Corporation Act, 1956

(i)all moneys received by, or on behalf of the Corporation from the Government, public bodies, private bodies or private individuals by way of grant or gift or deposits;