Section 14(1) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006
(1)Every manual worker whose name has been registered under clause 9 shall renew his registration before the expiry of the period of [five years] [Substituted for 'two years' by Notification No. II(2)/PUHR/687(g-12)/2014 vide G.O. Ms. No. 134, dated 18.11.2014, published dated 18.11.2014.] specified in that clause.
