Section 53(2) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003
(2)Where a Presiding Officer stops a poll under Sub-rule (1), he shall observe the procedures laid down in rules 55 and 56 and forthwith make a full report of the circumstances to the Election Officer who shall forward the same expeditiously with his remarks thereon, if any, to the Election Commission.
