Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh Disaster Management Rules, 2007

(b)"Advisory Committee" means the Advisory Committee constituted by the State Authority under subsection (1) of Section 17; or constituted by the District Authority under sub-section (1) of Section 28; of the Act, as the case may be