Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(2)(g) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968 (g)the returns to be furnished under Section 8 and dates by which, and the authority to whom such returns shall be furnished;