Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(10) in The Bureau of Energy Efficiency (Form of Annual Statement of Accounts and Records) Rules, 2007 10.1Transactions denominated in foreign currency are accounted at the exchange rate prevailing at the date of the transactions.
