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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1)(iii) in Punjab Detenus (Conditions of Detention) Order, 1974

(iii)shall obey the orders of the Superintendent issued from time to time for the comfort, safety and health or for thediscipline, orderly conduct and control of detenus;