Madhya Pradesh High Court
Meil Prasad (Jv) vs The State Of Madhya Pradesh on 25 January, 2018
THE HIGH COURT OF MADHYA PRADESH
WP-21126-2017
(MEIL PRASAD (JV) Vs THE STATE OF MADHYA PRADESH)
3
Jabalpur, Dated : 25-01-2018
Mr. Ashok Lalwani, Advocate for the petitioner.
Mr. Amit Seth, G.A. for respondent No.1/State.
Mr. Arpan Pawar, Advocate for respondent No.2.
Mr. Lalwani seeks some time to file reply of the interlocutory application filed by the respondents.
List on 19.3.2018.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
C