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Madhya Pradesh High Court

Meil Prasad (Jv) vs The State Of Madhya Pradesh on 25 January, 2018

         THE HIGH COURT OF MADHYA PRADESH
                    WP-21126-2017
              (MEIL PRASAD (JV) Vs THE STATE OF MADHYA PRADESH)


3
Jabalpur, Dated : 25-01-2018
      Mr. Ashok Lalwani, Advocate for the petitioner.
      Mr. Amit Seth, G.A. for respondent No.1/State.

Mr. Arpan Pawar, Advocate for respondent No.2.

Mr. Lalwani seeks some time to file reply of the interlocutory application filed by the respondents.

List on 19.3.2018.




    (HEMANT GUPTA)                              (VIJAY KUMAR SHUKLA)
    CHIEF JUSTICE                                        JUDGE




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