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[Cites 0, Cited by 0] [Section 121(4)] [Section 121] [Entire Act]

State of West Bengal - Subsection

Section 121(4)(d) in West Bengal Municipal Act, 1993

(d)the words 'political party' shall mean a political party as defined in clause (f) of section 2 of the Representation of the People Act, 1951 (43 of 1951).