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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Assam - Subsection

Section 33(2)(a) in The Dibrugarh University Act, 1965

(a)admission of students to the departments, colleges, institutions and other bodies whether constituted, affiliated or recognised and courses of study for all Degrees and Diplomas ;