Supreme Court - Daily Orders
Deepa Tevathia vs Amit Tevathia on 12 August, 2016
Bench: A.K. Sikri, N.V. Ramana
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION(S)(CIVIL) NO(S). 1324/2015
DEEPA TEVATHIA Petitioner(s)
VERSUS
AMIT TEVATHIA AND ANR. Respondent(s)
O R D E R
This is a petition filed under Section 25 of the Code of Civil Procedure, 1908, seeking transfer of Case No. 51/2015 titled as “Amit Tevathia & Anr. Versus Deepa Tevathia” pending before the Court of Principal Judge, Family Court, Indore, M.P. to the Family Court, Baghpat, Uttar Pradesh Having heard learned counsel for the parties and having considered the facts and circumstances of the case, we deem it fit and proper to allow this transfer petition. Accordingly, Case No. 51/2015 titled as “Amit Tevathia & Anr. Versus Deepa Tevathia” is ordered to be transferred from the Court of Principal Judge, Family Court, Indore, M.P. to the Family Court, Baghpat, Uttar Pradesh Signature Not Verified Let the records of the case be transferred to the concerned Digitally signed by ASHWANI KUMAR Date: 2016.08.23 16:28:40 IST court without delay.
Reason:2 The Transfer Petition is allowed accordingly.
......................J. [A.K. SIKRI] ......................J. [N.V. RAMANA] NEW DELHI;
AUGUST 12, 2016.
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ITEM NO.43 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1324/2015
DEEPA TEVATHIA Petitioner(s)
VERSUS
AMIT TEVATHIA AND ANR. Respondent(s)
(with appln. (s) for stay and office report) Date : 12/08/2016 This petition was called on for hearing today. CORAM : HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE N.V. RAMANA For Petitioner(s) Mr. Sunny Choudhary,Adv.
Mr. Manoj Kumar, Adv.
Ms. Rekha Choudhary, Adv.
For Respondent(s) Ms. Poonam Raswant, Adv.
Mr. P.V. Raghunanadan, Adv.
Mr. Rajender Prasad,Adv.
UPON hearing the counsel the Court made the following O R D E R The transfer petition is allowed in terms of the Signed order. Application pending, if any, shall be disposed of accordingly (Ashwani Thakur) (Tapan Kr. Chakraborty) COURT MASTER COURT MASTER (Signed order is placed on the file)