Calcutta High Court
Andaman Trading Private Limited vs Skipper Limited on 6 September, 2013
ORDER SHEET
ACO No. 260 of 2012
ACO No. 184 of 2012
APOT No. 392 of 2012
CP No. 589 of 2011
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
ANDAMAN TRADING PRIVATE LIMITED
Versus
SKIPPER LIMITED
BEFORE:
The Hon'ble JUSTICE BANERJEE
The Hon'ble JUSTICE SOUMEN SEN
Date : 6th September, 2013.
Appearance:
Mr. Soumava Ghosh with Ms.S. Sharma
Ld. Advocates for the respondent.
The Court :- This is an application for review of our judgment and order dated August 16, 2012. This is not a regular Bench. The matter has been placed in the list in advance, even then, the review applicant is not present.
This application is dismissed without any order as to costs.
(BANERJEE, J.) (SOUMEN SEN, J.) dg/