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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(1)No person shall be deemed to be qualified to hold the office of Vice-Chancellor unless such person-
(i)Is above forty years of age ; and
(ii)Is, in the opinion of the Chancellor, a man noted for scholarship and academic interest.