Section 13(1)(v) in The Jammu and Kashmir Apartment Ownership Act, 1989

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State of Jammu-Kashmir - Subsection

Section 13(1)(v) in The Jammu and Kashmir Apartment Ownership Act, 1989

(v)the apartment number, or statement-of the location of the apartment, its approximate area, number and dimension of rooms, and immediate common area to which it has access, and any other data necessary for its proper identification,

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State of Jammu-Kashmir - Subsection

Section 13(1)(v) in The Jammu and Kashmir Apartment Ownership Act, 1989