Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 152] [Entire Act] State of Jharkhand - Subsection Section 152(9) in Jharkhand Municipal Act, 2011 (9)If any difficulty arises in giving effect to this section or the municipality fails to comply with the provisions of this section, the Government may issue any direction.
