Section 7 in Himachal Pradesh Pre-Emption Act, 2010
7. Exclusion of pre-emption in respect of certain alienation.
- Notwithstanding anything in this Act, a right of pre-emption shall not exist in respect of any sale made by or to the State Government or by or to any local authority or to any company under the provisions of Part - VII of the Land Acquisition Act, 1894 (1 of 1894).
