Madhya Pradesh High Court
Salman vs The State Of Madhya Pradesh on 9 December, 2016
Matter notified on the Board dated 9th December, 2016
09/12/2016
COMMON ORDER
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S. Case No. Advocate for the Advocate for the List on the dates No. applicants; respondent/ State petitioner(s);
appellant(s) 60 Cr.A. No.1191/16 Sh. N.J. Dave After two weeks 58 Cr.A. No.194/16 Sh. Praveer Porwal Sh. S. Vyas After one week 58.1 Cr.A. No.322/16 Sh. Praveer Porwal Sh. S. Vyas After one week 57 Cr.A. No.48/16 Sh. N.J. Dave After three weeks 56 Cr.A. No.1609/15 Sh. N.J. Dave Sh. S. Vyas After two weeks 55 M.Cr.C. No.12392/16 Sh. Prakash Patel Sh. S. Vyas After one week 51 M.Cr.C. No.12357/16 Sh. Praveer Porwal Sh. S. Vyas After one week 50 M.Cr.C. No.12188/16 Sh. Manish Joshi Ms. M. Shandilya After one week 45 M.Cr.C. No.12029/16 Sh. Praveer Porwal Ms. M. Shandilya After one week 44 M.Cr.C. No.12012/16 Sh. Rizwan Nizam Ms. M. Shandilya After one week 43 M.Cr.C. No.11975/16 Sh. D. Kherwar Ms. M. Shandilya After two weeks 42 M.Cr.C. No.11842/16 Sh. Praveer Porwal Ms. M. Shandilya After two weeks 39 M.Cr.C. No.11679/16 Ms. Pooja Jain Ms. M. Shandilya After two weeks 79 M.Cr.C. No.6474/15 Sh. K. K.Tiwari Sh. S. Vyas After two weeks 75 M.Cr.C. No.10383/14 Sh. M. Vijayawargiya After four weeks Learned counsel for the petitioner(s)/applicant (s)/appellant(s) prays for and is granted time to argue the matter.
List on the date/as per direction shown in column No.5 against the respective case.
(Ved Prakash Sharma) Judge sumathi