Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 424A(2)] [Section 424A] [Entire Act]

Union of India - Subsection

Section 424A(2)(b) in The Companies (Second Amendment) Act, 2002

(b)the default in repayment of its debt making such company a sick industrial company, as the case may be.