Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(j) in The Haryana State Legal Service Authority Rules, 1995 (j)In a test case, the decision of which is likely to effect cases of numerous other persons belonging to the poor and weaker sections of the society; or
