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State of Odisha - Section

Section 99 in The Orissa Motor Vehicles Rules, 1993

99. [ Use of red light. [Substituted vide Orissa Gazette Extraordinary No. 745 dated 23.7.1996, Notification SRO No. 460/96 dated 20.7.1996.]

- A flickering red light with bulb of not more than seven watts power may be fitted on the roof top of the vehicle used by the dignitaries, who are authorised to fly (display) National Flag as per the instructions embodied in the Flag Code of India or the Hon'ble Judges of the High Court of Orissa or for police patrolling or for fire service purposes, provided that such lights shall be put to use only when the vehicles are in use by such dignitaries or, as the case may be, when the police patrolling fire service vehicles are on actual duty.]