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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Goa - Subsection

Section 66(4) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(4)Before starting the assessment work, he/she shall get acquainted thoroughly with the question paper, number of questions to be attempted, number of sub-questions to be attempted, model answers and marking scheme.