Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Jharkhand - Subsection

Section 1(2) in Bihar Foodstuffs (Display of Prices by Catering Establishments) Order, 1977

(2)It applies to all towns or cities of Bihar having a population of 50,000 persons and above, mentioned in the Schedule of the Order and such other towns or cities which may be notified from time to time in this regard.