Bombay High Court
Aditi Shah And Anr vs Rachna Sansad School Of Interior Design ... on 8 March, 2019
Bench: S.C. Dharmadhikari, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 8212 OF 2016
Aditi Shah And Anr. ....Petitioner
V/S
Rachna Sansad School Of Interior Design And ....Respondent
Anr.
CORAM : S.C. DHARMADHIKARI &
M. S. KARNIK, JJ
DATE : 8th March, 2019
P.C. :
Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 05/04/2019.
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