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Bombay High Court

Aditi Shah And Anr vs Rachna Sansad School Of Interior Design ... on 8 March, 2019

Bench: S.C. Dharmadhikari, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8212 OF 2016

 Aditi Shah And Anr.                                       ....Petitioner
             V/S
 Rachna Sansad School Of Interior Design And            ....Respondent

Anr.





        CORAM :                S.C. DHARMADHIKARI &
                               M. S. KARNIK, JJ
      DATE :                   8th March, 2019
 P.C. :

Due to paucity of time the matter is adjourned. Ad-interim relief if any to continue till then. Stand over to 05/04/2019.

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